Citation : 2023 Latest Caselaw 5507 AP
Judgement Date : 15 November, 2023
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.S.A.No.847 of 2001
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
14. 15-11-2023 BSS, J
Judgment pronounced. (vide separate Judgment)
In the result, this Second Appeal is dismissed, confirming the Judgment of the Appellate Court.
In the circumstances, there shall be no order as to costs. As a sequel, pending miscellaneous applications, if any, shall stand closed. The Interim Orders granted earlier, if any, shall stand vacated.
________ BSS, J
Bsv
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