C.Karanam Subramanyam ... vs Ap State Road Transport ...
2023 Latest Caselaw 5453 AP

Citation : 2023 Latest Caselaw 5453 AP
Judgement Date : 10 November, 2023

Andhra Pradesh High Court - Amravati

C.Karanam Subramanyam ... vs Ap State Road Transport ... on 10 November, 2023

Bench: B V Chakravarthi

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No. M.A.C.M.A.No.1296 of 2012
                             PROCEEDING SHEET
Sl.                                                                         OFFICE
                                           ORDER

No DATE NOTE

08. 10.11.2023 BVLNC, J Heard learned counsel representing on behalf of Sri Koti Reddy Idamakanti, learned counsel for the appellant/claimant and Sri K.Viswanatham, learned Standing Counsel for the respondent/APSRTC.

Reserved for judgment.

__________ BVLNC, J Pmk

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