M/S.Ntpc Limited vs M/S.Ganesh Enterprises
2023 Latest Caselaw 5448 AP

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     THE HON'BLE SRI JUSTICE A.V. SESHA SAI

& THE HON'BLE SMT.JUSTICE SUMATHI JAGADAM

COM.C.A.No.14 of 2023

JUDGMENT : (per A.V. Sesha Sai, J)

In view of the letter, dated 06.11.2023, filed by the

learned counsel for the appellant, seeking permission of this

Court to withdraw the present appeal, permission is accorded

and the appeal is, accordingly, dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any,

stand closed.

___________________ A.V. SESHA SAI, J

________________________ SUMATHI JAGADAM, J 10th November,2023.

RPD

THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SMT.JUSTICE SUMATHI JAGADAM

COM.C.A.No.14 of 2023 (per A.V. Sesha Sai, J)

Date: 10.11.2023

RPD