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Dr. B. Naga Dasthagiri Reddy vs Dr. Y.M. Rangareddy
2023 Latest Caselaw 5421 AP

Citation : 2023 Latest Caselaw 5421 AP
Judgement Date : 9 November, 2023

Andhra Pradesh High Court - Amravati

Dr. B. Naga Dasthagiri Reddy vs Dr. Y.M. Rangareddy on 9 November, 2023

Bench: Venuthurumalli Gopala Rao

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                APPEAL SUIT No.352 of 2006

JUDGMENT:

On the last occasion i.e., on 02.11.2023 there was no

representation on either side. Hence, this matter was listed

under the caption 'For Dismissal'.

Today also, there is no representation on either side.

Accordingly, the appeal is dismissed for

non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.09.11.2023 CVD

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