H Vijaya Sarathi vs B Sreedhar
2023 Latest Caselaw 5416 AP

Citation : 2023 Latest Caselaw 5416 AP
Judgement Date : 9 November, 2023

Andhra Pradesh High Court - Amravati

H Vijaya Sarathi vs B Sreedhar on 9 November, 2023

Bench: R Raghunandan Rao

               HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                           MAIN CASE No.C.C.No.807 of 2019
                                       PROCEEDING SHEET

Sl.No        DATE                                                                   Office
                                                ORDER

Note 15 09.11.2023 RRR, J

The learned counsel for the petitioner is relying upon the Judgment of the learned Single Judge of the High Court of Bombay in the case of Ishwar Naidu & Ors. Vs. Municipal Corporation of Greater Bombay & Ors1.

No representation for the respondents.

Post on 17.11.2023.

________ RRR, J

BSM/MJA.

1997(3)Bom CR 215

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