Citation : 2023 Latest Caselaw 5412 AP
Judgement Date : 9 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
M.A.C.M.A.No.1114 OF 2016
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
05. 09.11.2023 AVRB,J:
Heard the reply arguments of learned counsel for the appellant.
List the matter on 08.12.2023, for pronouncement of Judgment.
_________ AVRB,J
MH
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