Heard Sri K.Dhanunjaya Reddy vs Unknown
2023 Latest Caselaw 5410 AP

Citation : 2023 Latest Caselaw 5410 AP
Judgement Date : 9 November, 2023

Andhra Pradesh High Court - Amravati

Heard Sri K.Dhanunjaya Reddy vs Unknown on 9 November, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No:M.A.C.M.A.No.2492 of 2012


                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

03. 09.11.2023 BVLNC, J M.A.C.M.A.No.2492 of 2012

Heard Sri K.Dhanunjaya Reddy, learned counsel

for the appellant/claimant and Smt. A.Jayanthi, learned

counsel for the respondent No.2/Insurance Company.

Judgment Reserved.

__________ BVLNC, J DNB

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