Citation : 2023 Latest Caselaw 5402 AP
Judgement Date : 9 November, 2023
THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO
APPEAL SUIT No.620 of 2008
JUDGMENT:
On 04.11.2023, there was no representation on either
side and this matter was listed today under the caption
„For Dismissal‟.
Learned counsel for the appellant is present through virtual
hearing and represented that the matter was settled out of the
Court between the parties long back ago and the appeal is
"infructuous". The same is recorded.
Accordingly, this Appeal is dismissed as infructuous. There
shall be no order as to costs.
As a sequel, miscellaneous petitions, if any pending, shall
stand closed.
____________________________________ JUSTICE V.GOPALA KRISHNA RAO
Dt.09.11.2023 CVD
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