The Chief Manager vs Sardar Iron Safe Co.
2023 Latest Caselaw 5371 AP

Citation : 2023 Latest Caselaw 5371 AP
Judgement Date : 7 November, 2023

Andhra Pradesh High Court - Amravati

The Chief Manager vs Sardar Iron Safe Co. on 7 November, 2023

Bench: Venuthurumalli Gopala Rao

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No. APPEAL SUIT No.181 of 2007

                       PROCEEDING SHEET

Sl. DATE                               ORDER                           OFFICE
No.                                                                     NOTE
24.   07-11-2023   VGKR,J

                         Heard Sri Kota Venkata Rama Rao,
                   learned counsel for the appellant/State Bank of
                   India and Sri A. Lalith, represented on behalf of
                   Sri Turaga Sai Surya, learned counsel for the
                   respondents.

'Reserved for Judgment'.

_________ VGKR,J CVD

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