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Smt. Kalindidi Venkata Satya ... vs Datla Narsimha Raju
2023 Latest Caselaw 5370 AP

Citation : 2023 Latest Caselaw 5370 AP
Judgement Date : 7 November, 2023

Andhra Pradesh High Court - Amravati
Smt. Kalindidi Venkata Satya ... vs Datla Narsimha Raju on 7 November, 2023
Bench: Dr V Sagar
      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No: A.S.No.269 of 2009

                   PROCEEDING SHEET

SL.     DATE                            ORDER                              OFFICE
NO.                                                                         NOTE
02    07.11.2023

Dr.VRKS, J

O.S.No.38 of 2004 is a suit for Specific Performance of agreement of sale or in the alternative for refund of money. After due contest, by a judgment dated 28.04.2009, learned Prl.Senior Civil Judge, Ankapalle decreed the Suit for refund of money. Aggrieved by it, plaintiff preferred present first appeal. It seems the defendants preferred cross objections.

No representation on both sides. For hearing arguments finally, list after three week.

___________________ Dr.VRKS, J GRL

 
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