Hdfc Ergo General Insurance Co. ... vs Smt. Gedela Varalaksmi 4 Ots
2023 Latest Caselaw 5344 AP

Citation : 2023 Latest Caselaw 5344 AP
Judgement Date : 6 November, 2023

Andhra Pradesh High Court - Amravati

Hdfc Ergo General Insurance Co. ... vs Smt. Gedela Varalaksmi 4 Ots on 6 November, 2023

Bench: A V Babu

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    M.A.C.M.A.No.908 of 2016

                         PROCEEDING SHEET

Sl.                                                              OFFICE
      DATE                       ORDER
No.                                                               NOTE
07. 06.11.2023 AVRB,J:

                   None represented for the respondents.

Already learned counsel for the appellant argued the matter on 31.10.2023.

As contesting respondents are not coming forward to get arguments advanced, the matter is reserved for judgment.

_________ AVRB,J

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