The New India Assurance Co. Ltd., vs Yadlapalli Chantamma 4 Others
2023 Latest Caselaw 5335 AP

Citation : 2023 Latest Caselaw 5335 AP
Judgement Date : 6 November, 2023

Andhra Pradesh High Court - Amravati

The New India Assurance Co. Ltd., vs Yadlapalli Chantamma 4 Others on 6 November, 2023

Bench: A V Babu

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                      M.A.C.M.A.No.116 of 2016

                         PROCEEDING SHEET

Sl.                                                                   OFFICE
      DATE                             ORDER
No.                                                                    NOTE
19. 06.11.2023 AVRB,J:

                      None represented for respondent Nos.1

to 3.

Already, learned counsel for the appellant argued on 30.10.2023.

This M.A.C.M.A is of the year 2016. In spite of the opportunity given the respondents are not coming forward to advance the arguments.

Reserved for Judgment.

_________ AVRB,J

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