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K. Rangamma vs Reddy And Reddy Imports Exports
2023 Latest Caselaw 5319 AP

Citation : 2023 Latest Caselaw 5319 AP
Judgement Date : 4 November, 2023

Andhra Pradesh High Court - Amravati
K. Rangamma vs Reddy And Reddy Imports Exports on 4 November, 2023
Bench: Venuthurumalli Gopala Rao
     THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                  APPEAL SUIT No.445 of 2007

JUDGMENT:

Learned counsel for the appellant reported that the matter

was settled out of the Court and he filed a withdrawn Memo dated

02.11.2023 vide U.S.R.No.113013 of 2023. Further, he

represented that the appeal may be dismissed as withdrawn.

2. Perused.

3. Accordingly, this Appeal is dismissed as withdrawn. There

shall be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall

stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.04.11.2023 CVD

 
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