Tarala Vijaya Babu, vs The State Of Andhra Pradesh,
2023 Latest Caselaw 5317 AP

Citation : 2023 Latest Caselaw 5317 AP
Judgement Date : 4 November, 2023

Andhra Pradesh High Court - Amravati

Tarala Vijaya Babu, vs The State Of Andhra Pradesh, on 4 November, 2023

Bench: Dr V Sagar

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

      MAIN CASE No: Criminal Appeal No.1299 of 2008

                   PROCEEDING SHEET

SL.     DATE                          ORDER                            OFFICE
NO.                                                                     NOTE
13    04.11.2023 Dr.VRKS, J

                       On earlier occasions, arguments on both
                 sides were heard. Today written submissions
                 and legal authorities on behalf of respondents

are placed on record. Sri D.Krishna Murthy, learned counsel for appeallant cited a few more legal authorities.

Arguments concluded. Judgment reserved.

___________________ Dr.VRKS, J GRL

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