B M Lakshmi Narayana vs V Bhaskar
2023 Latest Caselaw 5314 AP

Citation : 2023 Latest Caselaw 5314 AP
Judgement Date : 4 November, 2023

Andhra Pradesh High Court - Amravati

B M Lakshmi Narayana vs V Bhaskar on 4 November, 2023

Bench: R Raghunandan Rao

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                     MAIN CASE No.C.R.P.No.2709 of 2023
                                   PROCEEDING SHEET

Sl.No     DATE                                                             Office
                                           ORDER

Note

01. 04.11.2023 RRR, J

Post on 24.11.2023, to enable the learned counsel for the petitioner to place the necessary Judgments as to how the bar under Rules 102 Order 21 of C.P.C would not be applicable to the present case.

________ RRR, J BSM.

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