Ongavolu Brahmeswara Rao vs Y. Sambasiva Rao Another
2023 Latest Caselaw 5277 AP

Citation : 2023 Latest Caselaw 5277 AP
Judgement Date : 2 November, 2023

Andhra Pradesh High Court - Amravati

Ongavolu Brahmeswara Rao vs Y. Sambasiva Rao Another on 2 November, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.518 of 2014


                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

02. 02.11.2023 BVLNC, J M.A.C.M.A. No.518 of 2014

Heard Sri Sricharan Telaprolu, learned counsel for

the appellant/claimant and Sri Gudi Srinivasu, learned

counsel for the respondent No.2/Insurance Company.

Judgment Reserved.

__________ BVLNC, J DNB

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