Talachatla Satyam, vs The Management Of Aurobindo ...
2023 Latest Caselaw 5271 AP

Citation : 2023 Latest Caselaw 5271 AP
Judgement Date : 2 November, 2023

Andhra Pradesh High Court - Amravati

Talachatla Satyam, vs The Management Of Aurobindo ... on 2 November, 2023

                         HIGH COURT OF ANDHRA PRADESH

                   MAIN CASE No.: CMA 1249 of 2012 + CMA No. 69 of
           2023

                                PROCEEDING SHEET

Sl.
No      DATE                              ORDER                            OFFICE
                                                                            NOTE

      02.11.2023 VJP, J


                        Heard the further arguments of the learned
                  counsel for the Appellant and the Respondents.

Reserved for Judgment.

_________ VJP, J eha

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