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Vavveti Venkata Subrahmanya Uma ... vs Kotamreddy Ramkrishnarddy R/O ...
2023 Latest Caselaw 5248 AP

Citation : 2023 Latest Caselaw 5248 AP
Judgement Date : 1 November, 2023

Andhra Pradesh High Court - Amravati

Vavveti Venkata Subrahmanya Uma ... vs Kotamreddy Ramkrishnarddy R/O ... on 1 November, 2023

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                APPEAL SUIT No.127 of 2007

JUDGMENT:

Learned counsel for the respondent is present.

On the last two occasions also i.e., on 11.08.2023 and

31.10.2023, there was no representation on behalf of the

appellant.

Today also, there is no representation on behalf of

appellant, even though the matter was listed under the

caption 'For Dismissal'.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.01.11.2023 CVD

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