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AS/3407/2004
2023 Latest Caselaw 3263 AP

Citation : 2023 Latest Caselaw 3263 AP
Judgement Date : 27 June, 2023

Andhra Pradesh High Court - Amravati
AS/3407/2004 on 27 June, 2023
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:A.S.No.3407 of 2004

                           PROCEEDING SHEET

Sl.No     DATE                                               OFFICE
                                          ORDER

NOTE

08. 27.06.2023 SV, J

Heard both sides. Reserved for Judgment.

______ SV, J

vnb

 
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