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MACMA/452/2012
2023 Latest Caselaw 3162 AP

Citation : 2023 Latest Caselaw 3162 AP
Judgement Date : 14 June, 2023

Andhra Pradesh High Court - Amravati

MACMA/452/2012 on 14 June, 2023

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                 M.A.C.M.A.No.452 of 2012

JUDGMENT:

None appeared for both sides, even though the matter

is listed under the caption 'for dismissal'.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.14.06.2023 ANI

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

M.A.C.M.A.No.452 of 2012

Dt.14.06.2023

ANI

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