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Proceeding Sheet vs No Representation On Behalf Of
2023 Latest Caselaw 3769 AP

Citation : 2023 Latest Caselaw 3769 AP
Judgement Date : 31 July, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs No Representation On Behalf Of on 31 July, 2023
           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: Appeal Suit No.492 of 2014

                            PROCEEDING SHEET

S.
No      DATE                         ORDER


05.   31.07.2023 TMR, J


                       Heard learned counsel for appellant.
                       No    representation    on    behalf   of
                Respondent Nos.1 and 2.

Judgment Reserved.

_________ TMR, J KLNS

 
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