Proceeding Sheet vs Unknown
2023 Latest Caselaw 3742 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.853 of 2007

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

20. 27.07.2023 AVRB, J

Learned counsel for the appellant is not ready.

This is an appeal against acquittal preferred in the year 2007 by the complainant as against the Judgment of the Court below under the provisions of Negotiable Instrument Act.

Today, when the matter is taken up learned counsel for the appellant seeks time with an assurance to argue without fail on the next day.

List it on 08.08.2023.

________ AVRB,J DNV