Heard The Learned Counsel For The vs Learned Counsel For The
2023 Latest Caselaw 3724 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                            A.S.No.232 of 2023

                         PROCEEDING SHEET

Sl.                                                                  OFFICE
      DATE                           ORDER
No.                                                                   NOTE
03. 26.07.2023 AVRB,J:

                               I.A.No.2 of 2023
                    Heard      the   learned   counsel   for   the
              petitioner.
                    Learned counsel for the respondent is

present.

The present appellant No.7 sought to declare himself as major to challenge the Judgment in O.S.No.61 of 2010. In the suit, he was represented by appellant No.1 herein.

Having regard to the above, the petition is allowed, declaring the petitioner as major.

A.S.No.232 of 2023 At request of learned counsel for the respondent to file counter, list the matter after two (2) weeks.

_________ AVRB,J

MH