Citation : 2023 Latest Caselaw 3706 AP
Judgement Date : 25 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Criminal Appeal No.201 of 2016
PROCEEDING SHEET
S.
No DATE ORDER
10. 25.07.2023 TMR, J
Learned counsels on both sides are present and submitted their arguments.
Arguments concluded. Judgment Reserved.
_________ TMR, J KLNS
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