Citation : 2023 Latest Caselaw 3705 AP
Judgement Date : 25 July, 2023
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: S.A No.274 OF 2020
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
25.07.2023 DR.KMR,J
Heard the arguments of both the counsels.
Reserved for judgment.
____________ DR. KMR,J
Gvl
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