Maharashtra vs . Borse Brothers Engineers
2023 Latest Caselaw 3678 AP

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No:.W.A.No.719 of 2023
                      PROCEEDING SHEET
SL.     DATE                          ORDER                        OFFICE
NO.                                                                 NOTE
03    24.07.2023 DVSS, J & DVR,J

                         The learned counsel for the respondents

advanced his arguments and relied upon the recent judgment reported in State of Maharashtra vs. Borse Brothers Engineers and Contractors Private limited ((2021)6 SCC 460).

As the learned Government Pleader for services-I (AP) held up elsewhere, list on 26.07.2023, for hearing.

_______ DVSS,J

______ DVR,J

ANS