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When The Matter Was Called On ... vs Unknown
2023 Latest Caselaw 3666 AP

Citation : 2023 Latest Caselaw 3666 AP
Judgement Date : 24 July, 2023

Andhra Pradesh High Court - Amravati

When The Matter Was Called On ... vs Unknown on 24 July, 2023

     THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                  M.A.C.M.A.No.2148 of 2013

JUDGMENT:

When the matter was called on 21.07.2023, there was

no representation on behalf of the appellant. The matter was

posted on this day i.e., on 24.07.2023 under the caption "for

dismissal".

2. Today also there is no representation on behalf of the

appellant.

3. Learned counsel for the respondents is present and

reported ready.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.24.07.2023 JLV

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

M.A.C.M.A.No.1248 of 2013

Dt.24.07.2023

JLV

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