Proceeding Sheet vs Unknown
2023 Latest Caselaw 3595 AP

Citation : 2023 Latest Caselaw 3595 AP
Judgement Date : 20 July, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 20 July, 2023

        HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI
MAIN CASE No: A.S.No.184 of 2016
                      PROCEEDING SHEET
Sl.     DATE                       ORDER                         OFFICE
No.                                                               NOTE
      20.07.2023 TMR,J

                      Learned counsel for appellant is present
                and submitted his arguments.
                      No   representation    on   behalf    of
                respondent.

Reserved for Judgment.

_______ TMR,J

KNN

Download the LatestLaws.com Mobile App