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AS/197/2016
2023 Latest Caselaw 3594 AP

Citation : 2023 Latest Caselaw 3594 AP
Judgement Date : 20 July, 2023

Andhra Pradesh High Court - Amravati
AS/197/2016 on 20 July, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI

MAIN CASE No: A.S.No.197 of 2016

PROCEEDING SHEET

Sl.

DATE

ORDER

OFFICE NOTE

20.07.2023

TMR,J

KNN

Heard both sides.

Reserved for Judgment.

TMR,J

 
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