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Learned Counsel For The vs Unknown
2023 Latest Caselaw 3592 AP

Citation : 2023 Latest Caselaw 3592 AP
Judgement Date : 20 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 20 July, 2023

             THE HON'BLE SRI JUSTICE V.SRINIVAS

                   APPEAL SUIT No.264 of 2008

JUDGMENT:

Learned counsel for the appellant filed a letter along with

memo dated 11.07.2023 submitting that the appellant and

respondents settled the matter out of court and intends to

withdraw the appeal.

2. Learned counsel for the respondents conceded the same.

3. In these circumstances, this appeal suit is dismissed as

withdrawn. There shall be no order as to costs.

4. Interim orders granted earlier if any, shall stands vacated.

5. Miscellaneous applications pending if any, shall stand closed.

_______________________ JUSTICE V.SRINIVAS Date: 20.07.2023 MKK

THE HON'BLE SRI JUSTICE V.SRINIVAS

APPEAL SUIT No.264 of 2008

DATE: 20.07.2023

MKK

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