Further Written Submissions Are ... vs Unknown
2023 Latest Caselaw 3573 AP

Citation : 2023 Latest Caselaw 3573 AP
Judgement Date : 19 July, 2023

Andhra Pradesh High Court - Amravati

Further Written Submissions Are ... vs Unknown on 19 July, 2023

             HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: CRIMINAL APPEAL No.1080 of 2006

                             PROCEEDING SHEET

Sl.                                                                    OFFICE
No      DATE                           ORDER                            NOTE


27    19.07.2023

Dr.VRKS,J

Further written submissions are filed by Sri A.Sudhakar Rao, learned counsel for appellant. Learned counsel on both sides are in attendance.

Arguments concluded. Judgment reserved.

___________ Dr.VRKS,J

GRL

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