Learned Counsel On Both Sides Are ... vs Unknown
2023 Latest Caselaw 3571 AP

             HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: CRIMINAL PETITION No.794 of 2019

                                PROCEEDING SHEET

Sl.                                                                       OFFICE
No      DATE                             ORDER                             NOTE


21    19.07.2023

Dr.VRKS,J

Learned counsel on both sides are in attendance.

Heard arguments in continuation of Sri V.Eswaraiah Chowdary, learned counsel for petitioner. Learned counsel also filed a copy of Judgment in C.C.No.250 of 2017 of learned IX Additional Metropolitan Magistrate, Cyberabad at Kukatpally as part of the argument to show that the very same accused was tried for the same offence and was acquitted. Learned Assistant Public Prosecutor requested time to argue and cited legal authorities since the case relates to public money.

List the matter for continuation of hearing under the caption "Part Heard" on 26.07.2023.

___________ Dr.VRKS,J

GRL