Citation : 2023 Latest Caselaw 3567 AP
Judgement Date : 19 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WA No.26 of 2023, 952, 1000 of 2022
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE 19.07.2023 DVSS, J & DVR, J
All these matters are reserved for Judgment.
Sri P.V Ramana, learned counsel for the appellant submits that as the matters are reserved for orders, he will not be insisting on the contempt case till the final orders are pronounced. The said submissions are noted.
_________ DVSS, J
________ DVR, J LSP
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