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Learned Counsel For vs Unknown
2023 Latest Caselaw 3517 AP

Citation : 2023 Latest Caselaw 3517 AP
Judgement Date : 17 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For vs Unknown on 17 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.346 of 2009

JUDGMENT:

Learned counsel for appellants is present and he addressed

a letter to the appellants. But they are not responded. As seen

from the proceeding sheet the case against the Respondent

Nos.1 and 2 was dismissed for default on 13.04.2017. In view of

the same, the appeal is deemed to be dismissed against the

respondents. Again there is no need to pass Orders. Hence, the

appeal is dismissed. No costs.

02. Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 17.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.346 of 2009 Date: 17.07.2023

KLNS

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