Unknown vs High Court Of Andhra Pradesh At ...
2023 Latest Caselaw 3510 AP

Citation : 2023 Latest Caselaw 3510 AP
Judgement Date : 17 July, 2023

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh At ... on 17 July, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                         Crl.A.No.421 of 2008

                         PROCEEDING SHEET

Sl.                                                           OFFICE
      DATE                       ORDER
No.                                                            NOTE
09. 17.07.2023 AVRB,J:

                   Heard the arguments of Smt. A.Gayathri
              Reddy, learned Standing Counsel and Special
              Public Prosecutor for respondent.

Reserved for Judgment.

_________ AVRB,J

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