Citation : 2023 Latest Caselaw 3506 AP
Judgement Date : 17 July, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P No. 17380 of 2023
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 17.07.2023 RNT, J & BVLNC, J
Learned counsel for the petitioners prays for adjournment to bring on record the judgments / orders, based upon which the order has been passed by the Tribunal.
2. Post on 24.07.2023.
_________ RNT, J
_________ BVLNC, J
Dsr
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