Heard Both Sides vs Unknown
2023 Latest Caselaw 3470 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: W.P.No.17198 of 2023

                            PROCEEDING SHEET

Sl.
                                          ORDER

No      DATE
1.
      14.07.2023   DR, J

W.P.No.17198 of 2023

Notice before admission.

Post after four(4) weeks.

_________ DR, J

I.A.No.1 of 2023.

Heard both sides.

Learned counsel for the petitioner has

submitted that the impugned proceedings

dated 07.07.2023 was passed by the

respondents without following principles of

natural justice. To support his contention, he

relied on the Judgment of the Apex Court in

Civil Appeal No.777 of 2020 decided on

28.01.2020.

In view of the observations made by the

Apex Court in the above Judgment, the interim

proceedings dated 07.07.2023 are suspended.

_________ DR, J

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