Andhra Pradesh High Court - Amravati
Meka Udaya Bhaskar Raju @ Raju vs The State Ofandhra Pradesh on 14 July, 2023
lN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
I--I--I ¥' ___ __
FRIDAY ,THE FQURTEENTH DAY OF JULY
ll^/OTHOUSAND AND ll^/ENTY THREE
:PRESENT:
THE HONOURABLE SRI JUSTICE A V RAVINDRA BAB
CRIMINAL APPEAL NO: 826 OF 2010
Between.-
1. Meka Udaya Bhaskar Raju @ Raju, S/o Venkateswara Rao, age gL§:a::I. `=-I-.
26 -T`-`-qu`
:-years, r
occu.'coolie, R/o Sanivarapupeta (v), Eluru (M), West Godavari (D).
+ 2 oYceckua coKoalre:kRa,o SDau:?vaaTampauJpe¥/(Ov), VE:unrkuat(eMS)Y#aest RGaoOd'avaa:e(D)50 years'
3 Meka Venkatgeswara Rao S/a Pothu Raju, age 56 years, Occu.'Cooll'e, R/o
sanivarapupeta (v), Eluru (M), West Godavari (D).
4 Geddada Durga Bhavani, w/o Naga Mall'kharjuna Rao @ Nagu, age 24
years, occu.'coolie, R/o Sanivarapupeta (v), Eluru (M), West Godavari (D).
5. Geddada Naga Malikharjuna Rao @ Nagau, s/o Nooka Raju, age 30 years,
Occu:Coolie, R/o 12 Pl'pe Centre, Eluru, West Godavari District.
AND Appellants/Accused No.1 to 5 __.r
The State ofAndhra pradesh, Re-p. by its publI'C Prosecutor, HI'gh Court ofA.P.,
at Hyderabad.
Respondent/complaI'nant
Appeal under section 374 (2) of Cr.P.C, against the Judgment dt. 25-06-2010
in sc.No.199 of 2006 and CCHNo. l`2 of`2006 on the file of the I AddI'tiOnal District &
Sessions Judge at Eluru, West Godavarj District.
anQiJJ2EanCrI.A.MP.No. 1258 of 2010rpgiv^p
petition under section -389 \'1)`of Cr.P.C., praying that in the circrimstances
stated in the memorandum of grounds filed in support of the petjtjon, the Hl'gh Court
may be pleased to suspend the sentence imposed by the learned I Additi,Qnal Dl'strI'Ct
2& o:feS2So'o?6n, Jdutdg2e5_vy6:2to.r#bayvaer+ lg;sgi:cgt tahteE;uertTtIIoFhSeF oNno b::,9 po: n2dOIOn6g; adlsdp:sCaro?f
CRLA 826 of 2010, on the fl'leirof the Hl'gh Court.
The Appeal coming on for hearl-ng, upon perusI'ng the appeal and the
memorandum of grounds filed in support thereof and the order of the High Court
dated 14.07.2010 made jn crl.A.MP.No. 1258 of 2010 and upon hearing the
arguments of public prosecutor for the Respondent, havl|ng observed that none
appeared for the appellants, the court made the following
ORDER ._,I. .
flAs verified, none represenft3d for the appellants on ll.ll.2O22,
16.12.2022, 2O.O1.2023, O2.P3.2023, `17`104.2O23 and 16.O6.2O23 and today.
The appeIIants suffered c9nViC;lion in S.CINo.199 of 2OO6 under sect,Ion
498-A IPC and sentenced to +ndergo a Rl-gorous IImprisonment of three (3)
years each and also sentencedl to pay a fine of Rs.1,000/I each and in default of
Payment of fI-ne amount Shall undergo simple imprisonment for one month
each.
challenging the same, the present appeal is filed and got sentence
suspended, pending disposal of the appeal. I
The proceeding sheet discloses that lealrned counsel for the appellants
is not attend,'ng to make any representation.
.)fr-_-
under the circumstances, issue Bailable warrant against the appellants,
through concerned superI'ntendent of Poll'ce, directl'ng to execute Bailable
warrant and to release the appellants on bail, on theI-r executing a personal
bond of Rs.1O,000#+~each, with an undertaking to appear before this court on
21.08.2023.
tj-sp
RegI-Strar Judicial is dl-rected to send the warrant forthwith.
List on 21.08,2023."
Sd/- P. VENKATA RAMANA
JOl " T%J
REGISTRAR
//TRUE COPY//
SECTION OFFICER
To I, ".,
rJ,.1 I
_ iiiE- The Registrar (Judicial), High Court of Andhra Pradesh at Amaravati
\2/. The I Additional District & Sessions Judge at .Eluru, West Godavari Dl'strl'ct
(BY SPEED POST)
.rf. The Super!ptendent of poll'ce, EIuru DI'StrI'Ct, Andhra Pradesh (BY SPEED
POST) lf,.,/
4:I Meka Udaya Bhaskar Raju @ Raju, S/o Venkateswara Rao, age 26 years,
occu:coolie, R/o Sanivarapupeta (v), Eluru (M), West Godavari (D).
5.`Meka Kanaka Durgamma, w/o venkateswara Rao, age 50 years,
occu.'coolie, R/o Sanl'varapupeta (v), Eluru (M), West Godavari (D).
.I,6. Meka Venkatgeswara Rao, S/o Pothu Raju, age 56 years, Occu.'Coolie, R/o
Sanivarapupeta (v), Eluru (M), West Godavari (D).
..7\'. Geddada Durga Bhavani, w/o Naga MalikharJ'una Rao @ Nagu, age 24
years, occu:coolie, R/o Sanjvarapupeta (v), Eluru (M), West Godavarj (D).
r8. Geddada Naga Maljkharjuna Rae @ Nagau, S/o Nooka Raju, age 30 years,
occu:coolie, R/o 12 Pipe Centre, Eluru, West Godavari District.(4 to 8 by
R PAD) _,.rf,
9. One CC to Sri Vinod Kumar Deshpande Advocate ropuct+ +
10.Two CCs to Public Prosecutor, High Court_ _-_ -- I._ _ I I
gfoAcpat[eo[uoTi/U+ST. +
ll. The Section officer, criminal sectron, High Court of AP,,,JZ
12. One spare copy
RVK
I
HIGH COURT dz1~
AVRBJ
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DATED:14/07/2023 /,,..
LIST ON 21.O8.2023
/,
ORDER
CRLA.No.826 of 2010 t'
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ORDER OF WARRANT !&# 5 :i,!JEL ae
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lN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA
FRIDAY ,THE FOURTEENTH DAY OF JULY
ll^/O THOUSAND AND ll^/ENTY THREE
:PRESENT:
THE HONOURABLE SRI JUSTICE A V RAVINDRA BABU
CRIMINAL APPEAL NO: 826 OF 2010
Betwee n : j~+I."JT:-I
1. Meka Udaya Bhaskar Raju @ Raju, S/o Venkateswara Rao, age 26 years,
Occu:Coolie, R/o Sanivarapupeta (V), Eluru (M), West Godavari (D).
2. Meka Kanaka Durgamma, W/o Venkateswara Rao, age 50 years,
Occu:Coolie, R/o Sanivarapupeta (v), EIuru (M), West Godavari (D).
3. Meka Venkatgeswara Rao, S/o Pothu Raju, age 56 years, Occu:Coolie, R/o
Sanivarapupeta (V), EIuru (M), West Godavari (D).
4. Geddada Durga Bhavani, W/o Naga Malikharjuna Rao @ Nagu, age 24
years, Occu:Coolie, R/o Sanivarapupeta (V), Eluru (M), West Godavari (D).
5. Geddada Naga Malikharjuna Rao @ Nagau, S/o Nooka Raju, age 30 years,
Occu:Coolie, R/o 12 Pipe Centre, Eluru, West Godavari District.
AND
The State ofAndhra Pradesh, Rep. by its Public Prosecutor, High Court ofA.P.,
at Hyderabad.
RespondenUComplainant
Whereas Appeal under Section 374 (2) of Cr.P.C, against the Judgment dt.
25-06-2010 in SC.No. 199 of 2006 and CC.No. 2 of 2006 on the file of the I
Additional District & Sessions Judge at Eluru, West Godavari District
And Whereas Appeal coming on for hearing, upon perusing the appeal and
the memorandum of grounds filed in support thereof and the order of the High Court
dated 14.07.2010 made in CrI.A.MP.No. 1258 of 2010 and upon hearing the
arguments of Public Prosecutor for the Respondent, having observed that none
appeared for the appe[Iants, directed the registry to issue Bailable warrant against
the appellants.
Therefore you viz,I
Superintendent of Police, Eluru District.
are hereby directed to arrest the said Appellants/Accused No.1 toJ'5 viz; 1.)
Meka Udaya Bhaskar Raju @ Raju, S/o Venkateswara Rao, age 26 years,
Occu:Coolie, R/o Sanivarapupeta (V), EIuru (M), West Godavari (D). 2.) Meka
Kanaka Durgamma, W/o Venkateswara Rao, age 50 years, Occu:Coolie, R/o
Sanivarapupeta (V), Eluru (M), West Godavari (D). 3.) Meka Venkatgeswara Rao,
S/o Pothu Raju, age 56 years, Occu:Coolie, R/o Sanivarapupeta (V), Eluru (M),
West Godavari (D). 4.) Geddada Durga Bhavani, W/o Naga Malikharjuna Rao @
Nagu, age 24 years, Occu:Coolie, R/o Sanivarapupeta (V), Eluru (M), West Godavari
(D). 5.) Geddada Naga Malikharjuna Rao @ Nagau, S/o Nooka Raju, age 30,years,
Occu:Coolie, R/o 12 Pipe Centre, Eluru, West Godavari District wherever they are
found, and produce them bodily under safe custody and conduct before this court on
21.08.2023 at 10.30. A.M to which date the case stands posted.
You are further directed that if the said Appellants furnish bail bond for a sum
of Rs. 10,000/-( Rupees Ten thousand only) each with an undertaking that they
appear before this Court on 21.08.2023, they may be released on bail subject to the
condition that they shall attend this Court on 21.08.2023 and shall continue to attend
this Court until otherwise directed.
You are also further directed to retum this warrant as early as possible
preferably on or before 21.08.2023 to this Court with a detailed report stating the
manner in which it has been executed.
Herein fail not.
J O I Nfffi§nT=iR
To,
1. The Registrar (Judicial), High Court of Andhra Pradesh, Amaravati
2. The Superintendent of Police, Eluru District. ( BY SPEED POST)
3. One spare copy
RVK
+
- \
HIGH COURT
AVRBJ
DATE D : 14/07/2023
LIST ON 21.08.2023
ORDER
CRLA.No.826 of 2010
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