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Sri.P.V.Raghu Ram vs There Is No Representation On ...
2023 Latest Caselaw 3435 AP

Citation : 2023 Latest Caselaw 3435 AP
Judgement Date : 13 July, 2023

Andhra Pradesh High Court - Amravati

Sri.P.V.Raghu Ram vs There Is No Representation On ... on 13 July, 2023

        HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                 APPEAL SUIT No.258 of 2013

JUDGMENT:

Sri.P.V.Raghu Ram, learned counsel representing on behalf

of learned counsel for appellant/defendant is present and

submitted that the matter is settled out of the Court and the

cause does not survive and requested to dismiss the appeal.

There is no representation on behalf of respondent.

In view of the submissions made by the learned counsel

for appellant, without going into the correctness of the

contention, the appeal is dismissed. There shall be no order as

to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:13.07.2023 KGM HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT No.258 of 2013 Date: 13.07.2023

KGM

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