Proceeding Sheet vs Unknown
2023 Latest Caselaw 3431 AP

Citation : 2023 Latest Caselaw 3431 AP
Judgement Date : 13 July, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 13 July, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.3870 of 2014

                       PROCEEDING SHEET
Sl. DATE                           ORDER                              OFFICE
No.                                                                   NOTE
02 13.07.2023

RNT, J & SV, J Learned counsel for appellants submits that against the same judgment the Insurance Company also filed an appeal, vide M.A.C.M.A.No.224 of 2016.

List the matter along with M.A.C.M.A.No.224 of 2016 on 20.072023.

________ RNT, J

________ SV, J Krs

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