Citation : 2023 Latest Caselaw 3427 AP
Judgement Date : 13 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.A.No.03 of 2010
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
19. 13.07.2023 AVRB,J:
Heard the arguments of K.B.Ramanna Dora, learned counsel for the appellants and Sri Y.Jagadeeswara Rao, learned counsel, representing learned Public Prosecutor.
Reserved for Judgment.
_________ AVRB,J
MH
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