Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Subba Reddy Representing On ... vs Unknown
2023 Latest Caselaw 3386 AP

Citation : 2023 Latest Caselaw 3386 AP
Judgement Date : 12 July, 2023

Andhra Pradesh High Court - Amravati
Subba Reddy Representing On ... vs Unknown on 12 July, 2023
         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.638 of 2013

JUDGMENT:

Learned counsels on both sides are present. Sri Venkata

Subba Reddy representing on behalf of appellant submits that

the appellant wants to withdraw the appeal. Learned counsel

for appellant filed a memo on 22.06.2023 stating that the

matter is settled between the parties out of court.

Permitted.

02. In terms of the memo, appeal is dismissed as withdrawn.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 12.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.638 of 2023 Date: 12.07.2023

KLNS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter