Sri T.B.L.Murthy vs V.S.R.Anjaneyulu
2023 Latest Caselaw 3358 AP

Citation : 2023 Latest Caselaw 3358 AP
Judgement Date : 11 July, 2023

Andhra Pradesh High Court - Amravati

Sri T.B.L.Murthy vs V.S.R.Anjaneyulu on 11 July, 2023

                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. S.A.No.607 OF 2007

                          PROCEEDING SHEET

Sl.
No       DATE                                                    OFFICE
                                   ORDER

NOTE

11 11.07.2023 BVLNC, J

Sri T.B.L.Murthy, learned counsel for Appellants present. Sri V.S.R.Anjaneyulu, Learned Senior Counsel for Respondents present.

Heard arguments on both sides.

Judgment reserved.

___________ BVLNC, J psk

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