Sri Ashok vs Learned Counsel For
2023 Latest Caselaw 3357 AP

             HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No.S.A.No.898 & 1010 of 2005

                         PROCEEDING SHEET

Sl.   DATE                                                       OFFICE
                                    ORDER

No. NOTE

26. 11.07.2023 BVLNC, J

S.A.No.898 & 1010 of 2008

Sri Ashok, learned counsel representing

on behalf of Sri Y.Srinivasa Murthy, learned

counsel for appellant requested time.

Learned counsel for respondent would

submit that the matter is coming since long

time.

Release the appeal from the caption for

Judgment and post under the caption "For

Dismissal" and list on 20.07.2023.

__________ BVLNC, J Dmr