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Smt M.Anusha Learned Counsel ... vs There Is No Representation On ...
2023 Latest Caselaw 3328 AP

Citation : 2023 Latest Caselaw 3328 AP
Judgement Date : 6 July, 2023

Andhra Pradesh High Court - Amravati

Smt M.Anusha Learned Counsel ... vs There Is No Representation On ... on 6 July, 2023

          HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                     Appeal Suit No.98 of 2015

JUDGMENT:

Smt M.Anusha learned counsel representing on behalf of

appellant submits that the matter is settled out of Court and the

cause does not survive and requested to dismiss the appeal.

There is no representation on behalf of respondent.

02. In view of the submissions made by the learned counsel for

the appellant, without going into the merits of the matter, this

appeal is dismissed. There shall be no order as to costs.

03. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 06.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.98 of 2015 Date: 06.07.2023

KLNS

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