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Judgment vs Unknown
2023 Latest Caselaw 3325 AP

Citation : 2023 Latest Caselaw 3325 AP
Judgement Date : 5 July, 2023

Andhra Pradesh High Court - Amravati

Judgment vs Unknown on 5 July, 2023

             THE HON'BLE SRI JUSTICE V.SRINIVAS

                   APPEAL SUIT No.674 of 2006

JUDGMENT:

Sri V.S.R.Anjaneyulu, learned Senior Counsel appearing

for the appellant submits that he addressed a letter to the party,

but he did not get any instructions.

2. Hence, in view of the above submissions, the appeal suit

is dismissed for default. There shall be no order as to costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_______________________ JUSTGICE V.SRINIVAS Date: 05.07.2023 Krs

THE HON'BLE SRI JUSTICE V.SRINIVAS

APPEAL SUIT No.674 of 2006

DATE: 05.07.2023

Krs

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