Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Proceeding Sheet vs Unknown
2023 Latest Caselaw 3303 AP

Citation : 2023 Latest Caselaw 3303 AP
Judgement Date : 4 July, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 4 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.1601 of 2007

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

18. 04.07.2023 AVRB,J:

Heard the arguments of Sri A.Hari Prasad Reddy, learned counsel for the appellant and Smt.A.Gayathri Reddy, learned Standing Counsel for ACB cum Special Public Prosecutor.

Reserved for Judgment.

_________ AVRB,J

MH

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter