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Learned Counsels On Both Sides Are ... vs Unknown
2023 Latest Caselaw 3288 AP

Citation : 2023 Latest Caselaw 3288 AP
Judgement Date : 3 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsels On Both Sides Are ... vs Unknown on 3 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.19 of 2010

JUDGMENT:

Learned counsels on both sides are present. Despite

posting the matter under the caption 'for dismissal', the

appellant is not yet ready. It seems that the appellant is not

evincing any interest to prosecute the appeal.

02. Hence, the appeal is dismissed for default. There shall be

no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 03.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.19 of 2010 Date: 03.07.2023

KLNS

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