Proceeding Sheet vs Unknown
2023 Latest Caselaw 3279 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Main Case : CRIMINAL PETITION No.12948 of 2013

                         PROCEEDING SHEET

Sl.                                                                        OFFICE
      DATE                           ORDER
No.                                                                         NOTE
05. 03.07.2023   DUPPALA VENKATA RAMANA, J

                        Sri    A.   Sriram,        learned     counsel
                 representing on behalf of Sri               T.D. Pani
                 Kumar, learned counsel appearing for the
                 Respondent-complainant is present.

None appeared on behalf of the petitioner.

At the time of hearing, learned Assistant Public Prosecutor submitted that due to the stay granted by this Court earlier, investigation could not be completed.

In view of the judgment of the judgment of the Hon'ble Supreme Court of India in Asian Resurfacing of Road Agency Private Limited and Another Vs. Central Bureau of Investigation (2018) 16 SCC 299, stay is not in force. The concerned authorities are directed to proceed with the investigation in accordance with law.

Post the matter on 20.07.2023.

_______________________________ DUPPALA VENKATA RAMANA, J CSR