Citation : 2023 Latest Caselaw 95 AP
Judgement Date : 4 January, 2023
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.50 OF 2009
The Chairman and Managing Director,
A.P. Rajiv Swagruha Corporation Ltd.,
Bharat Scouts and Guides Complex,
1-2-386, Domalguda, Hyderabad,
and another.
.. Appellants
Versus
Kakinada Rajiv Swagruha Welfare Association
Rep., by its President Shaik John S/o John Saheb,
Aged about 43 Years, R/o D.No.53,
Nirmala Apartments, Duggirala St,
Kakinada, East Godavari District and others.
...Respondents
***
ORAL JUDGMENT Dt:04.01.2023
(per Prashant Kumar Mishra, CJ)
1. This is an old matter of the year 2009. Today, when this matter
is called, none appears for the appellants to press this appeal.
2. In the above circumstances, this Court has no other option but
to dismiss this writ appeal for want of prosecution.
3. Accordingly, the Writ Appeal is dismissed for non-prosecution.
No costs. The interim relief granted on 30.01.2009 shall stand vacated.
All the pending miscellaneous applications shall stand closed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn/Gss
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.50 OF 2009
(per Prashant Kumar Mishra, CJ)
Dt:04.01.2023
Nn/Gss
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